LexVACATION JUDGE
219 recorded High Court judgment(s) · 2013–2018
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 219 |
Disposal nature
| DISPOSED OFF | 129 |
| DISMISSED | 35 |
| ALLOWED | 25 |
| WITHDRAWN | 23 |
| PARTLY ALLOWED | 4 |
| REJECTED | 2 |
| INFRUCTUOUS | 1 |
Recent judgments
- NANDU @ NAND KUMAR AND ANR. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-21)
- DEVDAS @ MAHESHWAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-21)
- SHEKH JAVED RAIN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-21)
- DINESH KUMAR SHA AND ORS. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-21)
- HARISH KUMAR SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-21)
- DANVEER SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-21)
- SUNIL SINGH v. STATE OFCHHATTISGARH — Chhattisgarh High Court (2018-05-21)
- RAJ KUMAR CHOUHAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-21)
- SUMIT SHUKLA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-21)
- RINKI @ SUSHMITA SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-21)