VACATION JUDGE-2

37 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• Chandrashekhar Goswami v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-16)
• Vinita Markam v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-16)
• Jage Singh Rathia v. The State Of Chhattisgarh — Chhattisgarh High Court (2017-06-16)
• Santu Sonkar v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-16)
• Dindayal Sahu v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-15)
• Satya Narayan Tiwari v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-15)
• Ajay Kumar Bajpai v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-15)
• Ritesh Sahu v. Maniram Dewangan — Chhattisgarh High Court (2017-06-15)
• Dwarika Prasad v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-14)
• Smt. Rambati Uikey v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-14)