LexVACATION JR.SINGLE BENCH
40 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Delhi High Court | 40 |
Disposal nature
| (unspecified) | 40 |
Recent judgments
- PARAMPREET SINGH & ANR v. DDA — Delhi High Court (2011-12-28)
- MURARI LAL SHARMA v. NEW DELHI MUNICIPAL COUNCIL & ORS — Delhi High Court (2011-07-01)
- AMAR SINGH v. NEW DELHI MUNICIPAL COUNCIL & ORS — Delhi High Court (2011-07-01)
- MD.MUJAFFAR v. NEW DELHI MUNICIPAL COUNCIL AND ORS. — Delhi High Court (2011-07-01)
- RAMU v. NEW DELHI MUNICIPAL COUNCIL AND ORS — Delhi High Court (2011-07-01)
- KAMAL RAJ BANSI v. NDMC & ORS — Delhi High Court (2011-07-01)
- HUKUM BAI v. NEW DELHI MUNICIPAL COUNCIL AND ORS — Delhi High Court (2011-07-01)
- VIJAY GUPTA v. NEW DELHI MUNICIPAL COUNCIL AND ORS — Delhi High Court (2011-07-01)
- JAGDISH PRASAD v. NEW DELHI MUNICIPAL COUNCIL AND ORS — Delhi High Court (2011-07-01)
- JAGJIVAN PATHAK v. NDMC & ORS. — Delhi High Court (2011-07-01)