LexVACATION BENCH(S.B.)(SR.)
20 recorded High Court judgment(s) · 2006–2016
Open in Lexace · Search this judge's casesCourts
| Delhi High Court | 20 |
Disposal nature
| (unspecified) | 20 |
Recent judgments
- SANVIK ENGINEERS (I) PVT. LTD. v. ARYAVIR BUILDCON PVT. LTD. — Delhi High Court (2016-12-28)
- SAPPHIRE N ASSOCIATES PVT. LTD. v. BANK OF INDIA & ORS. — Delhi High Court (2016-06-24)
- ATLANTA LIMITED v. NATIONAL HIGHWAYS & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ORS. — Delhi High Court (2016-06-17)
- RUDRAVARAM JHANSI RANI & ORS. v. RELIGARE FINVEST LTD. — Delhi High Court (2016-06-10)
- TECPRO SYSTEMS LIMITED v. INDURE PRIVATE LIMITED & ANR. — Delhi High Court (2016-06-10)
- TECPRO SYSTEMS LIMITED v. INDURE PRIVATE LIMITED & ANR. — Delhi High Court (2016-06-10)
- M.P. TYAGI AND ANR. v. SH. ANIL KAPOOR AND ANR. — Delhi High Court (2015-06-24)
- CORRTECH INTERNATIONAL PVT. LTD. v. GAIL (INDIA) LTD. — Delhi High Court (2015-06-24)
- HORSESHOE RETAIL AND HOLDINGS PVT LTD v. AMBIENCE DEVELOPERS AND INFRASTRUCTURE PVT LTD & ORS — Delhi High Court (2013-06-24)
- PRITHVI INFORMATION SOLUTIONS LTD v. BHARAT SANCHAR NIGAM LTD — Delhi High Court (2013-06-11)