VACANT

39 recorded High Court judgment(s) · 2003–2014

Courts

Disposal nature

Recent judgments

• PRABHU LAL SHARMA v. ADJ FAST TRACK NO 4 AND ANR — Rajasthan High Court (2014-09-03)
• MAHESH DANGAYACH v. ADDI DISTRUCT JUDGE ORS — Rajasthan High Court (2014-08-12)
• MUKESH SHARMA AND ORS v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2013-12-11)
• VINAY BHARDWAJ v. STATE EDUCATION DEPARTMENTANR — Rajasthan High Court (2013-02-15)
• SITA v. SMT RUKMANI and ORS — Rajasthan High Court (2012-11-06)
• GOVIND SINGH AND ORS v. NARAYAN SINGH AND ANR — Rajasthan High Court (2012-05-23)
• VIKAS JAIN v. ADDI DISTRICT AND SESSION ANR — Rajasthan High Court (2012-05-07)
• VIKAS JAIN v. ADDI DISTRICT AND SESSION ANR — Rajasthan High Court (2012-05-07)
• SAHNI CONSTRUCTION COMPANY GUM v. URBAN IMPROVEMENT TRUST KOTA — Rajasthan High Court (2011-12-13)
• THAKUR RAGHUNATH RAM v. STATE OF RAJ and ORS — Rajasthan High Court (2011-11-08)