LexV.V.S.RAO,VILAS V.AFZULPURKAR
33 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 33 |
Disposal nature
| DISMISSED | 20 |
| DISPOSED OF NO COSTS | 6 |
| WITHDRAWN | 2 |
| ALLOWED NO COSTS | 2 |
| DISMISSED WITH COSTS | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- P. Malakondaiah v. The Government of A.P. — Telangana High Court (2011-09-30)
- Prabhunath Vasireddy, v. The Union of India Rep. by its Secretary, — Telangana High Court (2011-04-28)
- B. Vijay Bhaskar Reddy v. The Commissioner for Prohibition and Excise, — Telangana High Court (2010-07-16)
- Vanka Vijaya Lakshmi v. The Principal, — Telangana High Court (2010-07-16)
- Vanka Vijaya Lakshmi, v. The Principal, — Telangana High Court (2010-07-16)
- T. Sai v. The Board of Intermediate Education — Telangana High Court (2010-07-16)
- Mr. Pasagada Satish S/o. Sri P.Vishwapathi v. Government of Andhra Pradesh — Telangana High Court (2010-07-16)
- M. Srinivasulu Reddy, v. The AP Transco, — Telangana High Court (2010-07-16)
- Telangana Rastra Samithi v. Union of India, represented by its Secretary, — Telangana High Court (2010-06-30)
- C.Maheshwar Reddy v. The Osmania University, represented by its Registrar, — Telangana High Court (2010-06-25)