V.V.S.RAO,SAMUDRALA GOVINDARAJULU

34 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• Society of Catechist Sisters of St. Anns v. State of Andhra PRadesh — Telangana High Court (2012-06-15)
• Sri G.Sai Krishna Prasad, v. A.P. Pollution Control Board, — Telangana High Court (2012-04-27)
• Simhadri Raju Eduational Society, K. Perumallapuram v. Divisional Panchayat Officer, — Telangana High Court (2012-04-12)
• chow Mohalla Palace Trust v. Govermnemt of Andhra Pradesh — Telangana High Court (2012-04-12)
• G. Venugopal v. The Government of Andhra Pradesh — Telangana High Court (2012-04-12)
• Kagaznagar Tax Payers Welfare Association, v. The Government of Andhra Pradesh, — Telangana High Court (2012-04-12)
• Bharateeya Vidya Kendram v. Government of Andhra Pradesh Rep by its Principal Secretary, — Telangana High Court (2012-04-12)
• M/s. Lakshmi Oil Company, v. The Deputy Commissioner (CT), — Telangana High Court (2012-04-12)
• M/s Sri Balaji Spun Pipes Industries, v. The Commercial Tax Officer, — Telangana High Court (2012-04-12)
• Bharti Airtel Limited v. Greater Visakhapatnam Municipal Corporation, — Telangana High Court (2012-04-12)