V.V.S.RAO,R.KANTHA RAO

30 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• Phoenix Living Spaces Pvt Ltd v. Dargah Hazrath Hussain Shah Vali — Telangana High Court (2012-06-26)
• M/s. VJIL Consulting Limited, v. State of Andhra Pradesh, — Telangana High Court (2012-04-27)
• The Andhra Pradesh Insustrial Infrastructure Coporation v. Mahaboob Alam Khan, — Telangana High Court (2012-04-03)
• Mohd. Baig, v. The State of Andhra Pradesh, — Telangana High Court (2012-04-03)
• Samala Manemma, v. The Government of Andhra Pradesh, represented by its — Telangana High Court (2012-04-03)
• M/s. Lanco Hills Technology Park Pvt.Ltd. # 565, Phase-III v. Mahaboob Alam Khan, — Telangana High Court (2012-04-03)
• LANCO HILLS TECHNOLOGY PARK PVT. LTD. v. DARGAH HAZRATH HUSSAIN SHAH VALI AND 16 OTHERS — Telangana High Court (2012-04-03)
• H.A.Rahaman v. The State of A.P. rep. by its Principal Secretary — Telangana High Court (2012-04-03)
• Lanco Hills Technology Park Pvt. Ltd., v. Dargah Hazrath Hussain Shah Vali — Telangana High Court (2012-04-03)
• Indian School of Business v. Dargah Hazrath Hussain Shah Vali — Telangana High Court (2012-04-03)