LexV.V.S.RAO,K.G.SHANKAR
390 recorded High Court judgment(s) · 2005–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 389 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 121 |
| ALLOWED NO COSTS | 91 |
| DISPOSED OF NO COSTS | 59 |
| DISMISSED AS INFRUCTUOUS | 55 |
| DISMISSED | 26 |
| DISMISSED FOR DEFAULT | 14 |
| WITHDRAWN | 10 |
| DISMISSED AS ABATED | 4 |
Recent judgments
- N.Bhasker Rao v. Government of A.P — Telangana High Court (2012-07-05)
- B.Upender Reddy v. Sri Gopal, — Telangana High Court (2012-06-22)
- V. Vishnu Pothana, v. The Flag Officer Commanding in Chief — Telangana High Court (2012-03-30)
- Dr.Syed Zaheeruddin Ahmed Qadri v. The Principal SEcretary, Health Medical AND — Telangana High Court (2012-01-27)
- T. Suryaprakash S/o. T. Satyanarayana, v. The Commissioner, — Telangana High Court (2011-11-18)
- The Commissioner, Survey, Settlement AND Land Records, v. Indupuru Raghava Reddy, — Telangana High Court (2011-11-18)
- M/S.Chitavalasah Jute Mills, v. Andhra Pradesh State Electricty Board, — Telangana High Court (2011-11-18)
- G. Sujatha v. The Government of Andhra Pradesh — Telangana High Court (2011-10-21)
- Government of India, Rep by its General Manager, v. D. Suryanarayana — Telangana High Court (2011-10-20)
- The Government of India, rep.by its General Manager, v. M. Dasaratha Rao — Telangana High Court (2011-10-20)