LexV.V.S.RAO,G.V.SEETHAPATHY
72 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 72 |
Disposal nature
| DISMISSED NO COSTS | 35 |
| DISPOSED OF NO COSTS | 28 |
| ALLOWED NO COSTS | 4 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED WITH COSTS | 2 |
| WITHDRAWN | 1 |
Recent judgments
- Nemala Krishna v. The Agent to the Government, — Telangana High Court (2007-08-09)
- K.Veerraju v. The Agent to the Government, East Godavari — Telangana High Court (2007-08-09)
- Poolapalli Krishnamurthy v. The Agent to the Government, East Godavari District — Telangana High Court (2007-08-09)
- Tanam Venkatanarasayya v. The Government of Andhra Pradesh — Telangana High Court (2007-08-09)
- Yadamakanti venkata reddy, v. The Govt of A.P, — Telangana High Court (2007-08-09)
- G. Nageswararao , China Nageswararao v. The Government of A.P., Rep. by its Secretary, — Telangana High Court (2007-08-09)
- P.Manga Raju v. The Agent to the Government, East Godavari District — Telangana High Court (2007-08-09)
- Kottu Atcharao v. The Agent to the Government , East Godavari District — Telangana High Court (2007-08-09)
- Adari Krishnaveni, v. The Agent to the Government, — Telangana High Court (2007-08-09)
- Golla Veera Raghavamma v. The Agent to the Government, East Godavari District — Telangana High Court (2007-08-09)