LexV.V.S.RAO,G.CHANDRAIAH
42 recorded High Court judgment(s) · 2008–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 42 |
Disposal nature
| DISMISSED NO COSTS | 26 |
| DISPOSED OF NO COSTS | 6 |
| ALLOWED NO COSTS | 5 |
| DISMISSED | 1 |
| ORDERED | 1 |
| WITHDRAWN | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Court Masters and Personal Secretaries to Honble v. Sri R Ramachandra Reddy — Telangana High Court (2010-04-30)
- Menakuru Mohan Rama Reddy, v. The Government of Andhra Pradesh, — Telangana High Court (2008-12-19)
- Ch.V.Subramanya Sarma v. High Court Of Andhra Pradesh — Telangana High Court (2008-12-19)
- M.RAMA KRISHNA HYDERABAD v. THE GOVT OF A.P. ITS SEC HYDAND3ORS — Telangana High Court (2008-12-19)
- D. Rama Krishna S/o Pakkerappa v. Registrar (Management) High Court of Andhra Pradesh, — Telangana High Court (2008-09-19)
- M.Sudhakar Rao v. The District Judge, — Telangana High Court (2008-09-19)
- T. Yadamma, v. The Government of Andhra Pradesh, — Telangana High Court (2008-08-20)
- M. Maisamma, v. The Government of Andhra Pradesh, — Telangana High Court (2008-08-20)
- P. Srinivas S/o P. Pentaiah v. The Registrar General High Court of — Telangana High Court (2008-08-13)
- Palur Veera Venkata Surya Bhaskar v. District And Sessions Judge, East Godavari — Telangana High Court (2008-08-06)