LexV.V.S.RAO,C.V.RAMULU
38 recorded High Court judgment(s) · 2008–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 38 |
Disposal nature
| ALLOWED NO COSTS | 15 |
| DISMISSED NO COSTS | 11 |
| DISPOSED OF NO COSTS | 7 |
| WITHDRAWN | 2 |
| CLOSED NO COSTS | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- Dr.Santhosh Kumar, C., v. A.K.Harit, Secretary (Legal) — Telangana High Court (2010-04-30)
- B. Rishidhar, v. Mr. Sheetalwadi — Telangana High Court (2010-04-30)
- A. Venkat Reddy S/o a. Gunti Reddy v. The District AND Sessions Judge, — Telangana High Court (2008-07-23)
- SRI P.HARIHARA PRASAD AND ANR v. REGR (GNRL) HIGH COURT OF AP. HYD AND 3 OR — Telangana High Court (2008-06-11)
- K. Ravikanth S/o Sambasiva Rao v. The Medical Council of India, repby its Secretary, — Telangana High Court (2008-05-02)
- E.V.Kishore Kumar Reddy, v. The Medical Council Of India,repby — Telangana High Court (2008-05-02)
- Tanguturi Yella Srihari, v. The Medical Council Of India,repby — Telangana High Court (2008-05-02)
- Amarnath R. v. The Medical Council Of India,repby — Telangana High Court (2008-05-02)
- Nishida Padinjare Thiruthiyyil, v. The Medical Council of India, rep. by its — Telangana High Court (2008-05-02)
- B. Rishidhar, v. The Medical Council of India, — Telangana High Court (2008-05-02)