LexV.V.S.RAO,B.N.RAO NALLA
453 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 451 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISMISSED NO COSTS | 190 |
| DISPOSED OF NO COSTS | 101 |
| ALLOWED NO COSTS | 58 |
| DISMISSED | 26 |
| ORDERED | 19 |
| WITHDRAWN | 18 |
| DISMISSED WITH COSTS | 17 |
| PARTLY ALLOWED NO COSTS | 9 |
Recent judgments
- State of Andhra Pradesh, v. Special Court under A.P. Land Grabbing (Prohibition) Act, — Telangana High Court (2012-06-26)
- K.Prateek v. The Greater Hyderabad Municipal Corporation, — Telangana High Court (2012-04-11)
- G. Kalavathy v. The Government of Andhra Pradesh — Telangana High Court (2012-04-11)
- Sri Saadu Varadaiah (Hindu) v. The I.C.I.C.I. Bank Ltd. — Telangana High Court (2012-04-11)
- M.Gurusekhar v. The District and Sessions Judge, Chittoor District at — Telangana High Court (2012-04-11)
- M/s.Hotel Supreme Deluxe, v. The Commercial Tax Officer, — Telangana High Court (2012-04-11)
- M/s. Hotel Supreme Deluxe v. The Commercial Tax Officer — Telangana High Court (2012-04-11)
- M/S Hotel Supreme Deluxe, v. The Commercial Tax Officer, — Telangana High Court (2012-04-11)
- M/s. Rayalaseema Concrete Sleepers (P) Limited, v. The Commercial Tax Officer, — Telangana High Court (2012-04-11)
- M/s Hotel Supreme Deluxe v. The Commercial Tax Officer, — Telangana High Court (2012-04-11)