LexV.V.S.RAO
11,866 recorded High Court judgment(s) · 1999–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 11861 |
| Andhra Pradesh High Court | 5 |
Disposal nature
| DISPOSED OF NO COSTS | 4850 |
| DISMISSED NO COSTS | 3903 |
| ALLOWED NO COSTS | 824 |
| WITHDRAWN | 815 |
| DISMISSED | 780 |
| DISMISSED AS INFRUCTUOUS | 281 |
| DISMISSED FOR DEFAULT | 230 |
| DISMISSED WITH COSTS | 95 |
Recent judgments
- Pulaparthi Venkata Ramana Murthy, v. The District Registrar, — Telangana High Court (2014-08-22)
- K.Kesava Kumar v. Smt. Kasani Kousalya, — Telangana High Court (2012-03-30)
- Shaik Gafoor Khan v. K. Rajyalaxmi — Telangana High Court (2012-03-30)
- A. Srinivas v. Sri. Anil Chandra Punitha — Telangana High Court (2012-03-30)
- R.P. Srinivas v. Sri Vajra Lingam — Telangana High Court (2012-03-09)
- Vadla Laxmi Narasamma , Narasamma v. The Joint Collector — Telangana High Court (2012-02-24)
- G.Balaramireddy v. B.Sridhar Babu, — Telangana High Court (2012-02-24)
- Smt.Vadla Laxmi Narsamma , Narsamma, v. The Joint Collector, — Telangana High Court (2012-02-24)
- Peddapudi Pravatheesam, v. Mallula Sreerama Marthy, — Telangana High Court (2012-02-17)
- C Sundara Naidu v. Sri B Ram Murthy — Telangana High Court (2012-02-17)