V. SURI APPA RAO

239 recorded High Court judgment(s) · 2012–2013

Courts

Karnataka High Court

239

ALLOWED	113
DISMISSED	98
DISPOSED	8
Dismissed for Non-Prosecution	7
ALLOWED AND REMANDED	6
Partly Allowed	4
Converted	3

ABDULHAMEED @ MUNNA S/O JAMPATEL BAGALI v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-14)
SWAMY JAYAPPA S/O JAYAPPA C.S. v. STATE OF KARNATAKA, AND ANR — Karnataka High Court (2013-08-14)
VILAS S/O SURYAKANTH PAWAR v. THE STATE THROUGH AFZALPUR P.S. — Karnataka High Court (2013-08-13)
MALLANNA S/O GURUBASSAPPAGOUDA PATIL v. THE STATE OF KARNATAKA THROUGH HUNSIGI PS — Karnataka High Court (2013-08-13)
DHAKAPPA S/O PEERANAIK CHAVAN AND ORS v. MALLAPPA S/O REYAPPA METI — Karnataka High Court (2013-08-12)
SMT. NAGESHWARI W/O PUVAYYA v. THE STATE THROUGH OF — Karnataka High Court (2013-08-12)
DHAKAPPA S/O PEERANAIK CHAVAN AND ORS v. HANUMANTRAYYA S/O RAYAPPA METI — Karnataka High Court (2013-08-12)
VIDYASAGAR S/O SHANTAPPA NAGUR AND ORS v. SMT. JOYTI W/O VIDYASAGAR NAGUR AND ANR — Karnataka High Court (2013-08-12)
SHIVANANDA S/O HONNAPPA AND ORS v. THE STATE OF KARNATAKA — Karnataka High Court (2013-08-12)
DHAKAPPA S/O PEERANAIK CHAVAN AND ORS v. NINGAPPA S/O LAXMAN — Karnataka High Court (2013-08-12)