V.SURI APPA RAO

921 recorded High Court judgment(s) · 2009–2015

Courts

Rudra Sreenivas, v. V.Ushakola Shankar, — Telangana High Court (2015-10-07)
AMEERUNNISA BEGUM, v. Sahebzadi Sultan Jahan Begum (Died). — Telangana High Court (2014-06-30)
Nawab Mir Muzaffar Ali Khan, v. Sahebzadi Sultan Jahan Begum (Died). — Telangana High Court (2014-06-30)
Karri Nandini v. Karri Venkata Reddy — Telangana High Court (2014-06-30)
Ahmed Hussain (Late) ( Died as per LR.) v. AHMED MIYA — Telangana High Court (2014-06-30)
S.Saibabu S/o. Sri S.Bhaskara Rao v. M.Narendra Babu S/o. Bhaskara rao — Telangana High Court (2014-06-26)
N Uma Pravathi Devi v. N Venkateswar Rao — Telangana High Court (2014-06-26)
Calvary Temple Foundation, v. Nawab Rahimuddin Khan (D-16) Died — Telangana High Court (2014-06-26)
Max India Productions v. Emerald Projects — Telangana High Court (2014-06-26)
M/s. Uma Engineering-Works at B-64, v. Nawab Rahimuddin Khan (D-16) Died — Telangana High Court (2014-06-26)