LexV.SUJATHA
12,149 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 12149 |
Disposal nature
| DISPOSED OF NO COSTS | 4962 |
| CLOSED NO COSTS | 1880 |
| ALLOWED NO COSTS | 1565 |
| DISMISSED AS INFRUCTUOUS | 1551 |
| DISMISSED | 801 |
| WITHDRAWN | 658 |
| DISMISSED FOR DEFAULT | 327 |
| DISMISSED NO COSTS | 132 |
Recent judgments
- PEDDI REDDY EASHWARA REDDY v. V. Rama Krishna IRS — Andhra Pradesh High Court (2026-05-07)
- V. RAJESWARA RAO v. Y. SRI LAKSHMI, IAS — Andhra Pradesh High Court (2026-05-07)
- REDDY LAKSHMANA RAO v. K VETRISELVI — Andhra Pradesh High Court (2026-05-07)
- REPANNA RAMACHANDRA v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)
- Y V V V PRASAD v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
- K SIVA GOPI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
- Parimala Padmamma, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-06)
- JAVVADI SRI VENKATA VASU DEVA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-06)
- BORELLI SUDHEER v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-06)
- DWARAMPUDI ANJANEYA REDDY v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-06)