V SRISHANANDA

10,496 recorded High Court judgment(s) · 2014–2026

Courts

Karnataka High Court

10496

DISMISSED	4259
ALLOWED	1551
Dismissed for Non-Prosecution	1516
DISPOSED	1490
Partly Allowed	1009
REJECTED	304
Abated	211
ALLOWED AND REMANDED	127

SRI. CHIKKEGOWDA v. SRI. C. T. RAMESHA — Karnataka High Court (2026-06-03)
SRI ESHWARE GOWDA v. SRI SOMASHEKAREGOWDA — Karnataka High Court (2026-06-02)
SMT SUPRAJA CHANDRA v. STATE OF KARNATAKA — Karnataka High Court (2026-06-02)
SHANTHAMMA v. SIDDAPPA — Karnataka High Court (2026-06-02)
LAKSHMAMMA v. HANUMANTHARAYAPPA — Karnataka High Court (2026-06-02)
THE CHIEF OFFICER v. MRS. VIMALAMMA — Karnataka High Court (2026-06-02)
STATE OF KARNATAKA v. MOHAMMED ISHAN — Karnataka High Court (2026-06-02)
SRI JAVAREGOWDA v. SMT RANJITHA — Karnataka High Court (2026-06-02)
N RAMANANDA KARANTH v. SODE VADIRAJA MUTT — Karnataka High Court (2026-06-02)
GURAPPA v. T M RAMAMURTHY — Karnataka High Court (2026-06-02)