V.SRISHANANDA

5,704 recorded High Court judgment(s) · 2014–2026

Courts

Karnataka High Court

5704

DISMISSED	2393
ALLOWED	1130
Partly Allowed	895
DISPOSED	475
Dismissed for Non-Prosecution	386
ALLOWED AND REMANDED	165
REJECTED	129
Dismissal for Non Compliance of Office Objections	84

MAHADEVAGOUDA S/O PARVATHAGOUDA MALIPATIL v. GAVISIDDAPPA S/O SHIVAPPA MUNDARGI — Karnataka High Court (2026-02-27)
SMT. SHOBHA DEVENDRAPPA ARALIKATTI v. CHANDRASHEKHAR BASAPPA PUJAR — Karnataka High Court (2026-02-26)
MR. J. PRABHACHANDRA v. NALAVAD MARUTI SPECIALITY HOSPITAL — Karnataka High Court (2026-02-25)
MR. J. PRABHACHANDRA v. NALAVAD MULTI SPECIALITY HOSPITAL — Karnataka High Court (2026-02-25)
MR. J. PRABHACHANDRA v. NALAVAD MARUTI SPECIALITY HOSPITAL — Karnataka High Court (2026-02-25)
MR. J. PRABHACHANDRA v. NALAVAD MULTI SPECIALITY HOSPITAL AND RESEARCH — Karnataka High Court (2026-02-25)
SRI ZARANAPPA CHINCHOLIKAR v. THE SUPERINTENDENT OF POLICE — Karnataka High Court (2026-02-24)
NINGARAJ KAREPPA KERENNAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-20)
SANTOSH S/O SHANKAR KABADE v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-20)
RAJARAM S/O SANTU KOLE v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-20)