LexV SRINIVAS
1,246 recorded High Court judgment(s) · 2007–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 1246 |
Disposal nature
| DISMISSED | 289 |
| ALLOWED NO COSTS | 160 |
| PARTLY ALLOWED NO COSTS | 136 |
| WITHDRAWN | 113 |
| DISMISSED FOR DEFAULT | 104 |
| DISMISSED AS ABATED | 103 |
| DISMISSED NO COSTS | 92 |
| DISMISSED AS INFRUCTUOUS | 81 |
Recent judgments
- Edupuganti Venkata Bhupayya Chowdary v. Mallad Rama Subramanyam, — Andhra Pradesh High Court (2026-04-15)
- SHAIK FATHIMA v. VELISETTY VENKATESWARLU — Andhra Pradesh High Court (2026-04-05)
- GRANDHI SEETHA RATNAM v. TIPPA PEDDA PULLA RAO — Andhra Pradesh High Court (2026-04-05)
- Manukonda Venkata Subba Rao v. Kovvuri Satyanarayana Reddy — Andhra Pradesh High Court (2026-04-01)
- Manukonda Venkata Subba Rao v. Kovvuri Satyanarayana Reddy — Andhra Pradesh High Court (2026-04-01)
- Sanapala Satyarrarayana, v. Siruvuri Appala Narasimha Raju, — Andhra Pradesh High Court (2026-03-22)
- Kandikunta Narasimhulu v. Aravati Sreeramulu — Andhra Pradesh High Court (2026-03-02)
- Ongole Venkata Krishna Manikyala Rao (died) v. Pallapu Lakshamma — Andhra Pradesh High Court (2026-03-02)
- CHEBROLU PRADEEP KUMAR v. MALLADI SURYANARAYANA MURTHY — Andhra Pradesh High Court (2026-02-26)
- CHEBROLU PRADEEP KUMAR v. Smt. Pisipati Lakshmi Prasuna, — Andhra Pradesh High Court (2026-02-26)