LexV.SIVAGNANAM, K. KALYANASUNDARAM
960 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 960 |
Disposal nature
| DISPOSED OF | 292 |
| DISMISSED | 161 |
| ORDERED | 124 |
| PARTLY ALLOWED | 99 |
| ALLOWED | 91 |
| CLOSED | 82 |
| WITHDRAWN DISMISSED | 62 |
| DISMISSED AS INFRUCTUOUS | 20 |
Recent judgments
- SHRIRAM GENERAL INS.CO.LTD., v. K.S. BHAASHA — Madras High Court (2022-04-29)
- AJAGAYA LE BEAU CHRISTIAN v. LOUIS ANTOINETTE EUGENIE — Madras High Court (2022-04-29)
- N.GOVINDARAJ v. N.KRISHNAMANAICKER DIED — Madras High Court (2022-04-29)
- P.ADHI v. D.BALAJI — Madras High Court (2022-04-29)
- PRAFULLA v. SAJEEBAI BALAKRISHNAN — Madras High Court (2022-04-29)
- NADESAN v. PACHAI[DIED] — Madras High Court (2022-04-29)
- N.Palani v. P.MADHAN @ SATHYARAJ, — Madras High Court (2022-04-28)
- Reliance General Ins. Co. Ltd., v. M. Abdul Kuthus — Madras High Court (2022-04-28)
- M.SARADHADEVI v. THE MANAGING DIRECTOR — Madras High Court (2022-04-28)
- THE MANAGING DIRECTOR v. T.MOHAN — Madras High Court (2022-04-28)