LexV.SIVAGNANAM
11,489 recorded High Court judgment(s) · 2020–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 11489 |
Disposal nature
| ALLOWED | 2695 |
| DISPOSED OF | 2186 |
| GRANTED | 1832 |
| DISMISSED | 1507 |
| ORDERED | 1312 |
| CLOSED | 652 |
| WITHDRAWN DISMISSED | 636 |
| DISMISSED AS INFRUCTUOUS | 151 |
Recent judgments
- K.V.ALAGESAN v. K.V.RAMAKRISHNAN — Madras High Court (2025-04-30)
- ARUMUGHAM v. SMT.POONGAVANAMMAL, — Madras High Court (2025-04-29)
- M.Rajini (deceased) 1. Raveendran v. P.CHANDRA — Madras High Court (2025-04-29)
- J.Balavenkatraman(died) 1. Srivalli v. J.Prabavathi — Madras High Court (2025-04-21)
- M.SIVARUTHRAN (DIED) 1. D.S.SENTHIL v. P.G.MURUGESAN — Madras High Court (2025-04-04)
- M.SIVARUDHIRAN (DIED) 1. D.S.Senthil v. DAKSHAYANI @ VISALAKSHI — Madras High Court (2025-04-03)
- GAYATRI DEVI v. RAU PADMA (DIED) 1. N. MAHESH — Madras High Court (2025-04-02)
- RANI v. T.N.VAYAMANI (DIED) — Madras High Court (2025-04-02)
- PREMRAJA v. PACHIAMMAL (Died) — Madras High Court (2025-04-02)
- J.KATHIRESAN v. M.N.BALAMURUGAN — Madras High Court (2025-04-02)