V.S.SIRPURKAR, F.M.IBRAHIM KALIFULLA

37 recorded High Court judgment(s) · 2002–2004

Courts

Disposal nature

Recent judgments

• K.K.SENTHILKUMARAN v. THE SECY — Madras High Court (2004-04-02)
• MRS.K.JAYASHREE VIJAYA CHITRA v. THE SECRETARY — Madras High Court (2004-04-02)
• WA/1817/2000 of Vs — Madras High Court (2004-04-01)
• M.PITCHAI v. THE EXECUTIVE OFFICER — Madras High Court (2004-04-01)
• SHAHUL HAMMEED v. DEPUTY SUPERINTENDENT — Madras High Court (2004-03-18)
• WA/1475/2001 of Vs — Madras High Court (2004-03-17)
• R.SURESH KUMAR v. UN.OF INDIA REP.BY MINISTRY OF — Madras High Court (2004-03-11)
• MADURAI GANESAN v. STATE OF TAMILNADU — Madras High Court (2004-02-17)
• 1. UNION OF INDIA, REP. BY v. 1.THE CAT, MADRAS BENCH, — Madras High Court (2003-04-03)
• DR.S.PARANJOTHI v. DR.D.BALASUBRAMANIAM — Madras High Court (2003-03-21)