V.S.SIRPURKAR

31 recorded High Court judgment(s) · 2002–2004

Courts

Disposal nature

Recent judgments

• JANAKI REP. BY HER POWER v. THE STATE OF T.N. REP. BY THE — Madras High Court (2004-02-03)
• CHOLAN ROADWAYS CORPN LTD v. PRESIDING OFFICER — Madras High Court (2003-07-24)
• MR. K. NATHMAL v. THE DISTRICT COLLECTOR — Madras High Court (2003-04-17)
• T.S. DHAKSHINAMURTHY v. THE TAMILNADU WATER SUPPLY — Madras High Court (2003-04-11)
• RAJENDRAN T v. SECY,TNPSC MDS 2 AND 2 ORS. — Madras High Court (2003-03-25)
• T.RAJENDRAN v. 1.THE COLLECTOR, — Madras High Court (2003-03-25)
• TMT.S.RAJAMANI v. THE SECY TO GOVT RURAL DEVELOP — Madras High Court (2002-12-20)
• WP/7545/1995 of Vs — Madras High Court (2002-11-01)
• WP/2611/1995 of Vs — Madras High Court (2002-09-13)
• WP/14502/1995 of Vs — Madras High Court (2002-09-13)