LexV. S. RAVI, S. TAMILVANAN
706 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 706 |
Disposal nature
| DISMISSED | 191 |
| ORDERED | 181 |
| DISPOSED OF | 126 |
| ALLOWED | 106 |
| WITHDRAWN DISMISSED | 54 |
| CLOSED | 24 |
| DISMISSED AS WITHDRAWAL | 15 |
| DISMISSED FOR DEFAULT | 5 |
Recent judgments
- V.VIJAYABASKAR, v. TEH SUPDT.OF POLICE, — Madras High Court (2015-04-01)
- MUTHUPANDI, v. THE DISTRICT SUPDT. OF POLICE, — Madras High Court (2015-04-01)
- A. MUNIYANDI, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-04-01)
- K. KRISHNAMOORTHY, v. THE SUPERINTENDENT — Madras High Court (2015-04-01)
- A. GANDHI, v. THE SUPERINTENDENT — Madras High Court (2015-04-01)
- JEYAKUMAR, v. THE SUPDT. OF POLICE, — Madras High Court (2015-04-01)
- K. CHANDRASEKARAN, v. THE SUPERINTENDENT OF — Madras High Court (2015-04-01)
- M.GANESAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2015-04-01)
- LAKSHMANA NADAR, v. THE SUPDT. OF POLICE, — Madras High Court (2015-04-01)
- C. BASKARAN, v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2015-04-01)