LexV. S. RAVI
385 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 385 |
Disposal nature
| ALLOWED | 190 |
| ORDERED | 85 |
| CLOSED | 34 |
| DISPOSED OF | 29 |
| WITHDRAWN DISMISSED | 26 |
| DISMISSED | 19 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- KRISHNAMOORTHY v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-26)
- K.CHANDRASEKARAN v. SRI PARKUNAN — Madras High Court (2016-04-26)
- M. RAVIKUMAR v. R. GEETHA — Madras High Court (2016-04-26)
- SEENIVASAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-26)
- AKSHYA MILK GREENBY FOOD PRODU v. ESWARAN — Madras High Court (2016-04-26)
- M.KARTHIKEYAN v. K.VASAVI — Madras High Court (2016-04-26)
- KANNAN @ THANGASAMY v. MALATI — Madras High Court (2016-04-26)
- SENTHILKUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-22)
- S.MURUGAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-22)
- KANNUSAMY v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-21)