LexV. S. RAVI, A. SELVAM
851 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 851 |
Disposal nature
| DISMISSED | 380 |
| ALLOWED | 315 |
| WITHDRAWN DISMISSED | 99 |
| DISPOSED OF | 23 |
| DISMISSED FOR DEFAULT | 20 |
| DISMISSED AS WITHDRAWAL | 3 |
| DISMISSED FOR NOT PRESSED | 3 |
| DISMISSED FOR NON-PROSECUTION | 3 |
Recent judgments
- M.ANBUCHELVAN, v. MR.T.SELVAM, — Madras High Court (2016-03-29)
- JEYA PRABHA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-03-11)
- SAGAYAMARY JEYANTHI v. THE SECRETARY TO THE — Madras High Court (2016-03-11)
- PANDIYARAJ v. THE INSPECTOR OF POLICE — Madras High Court (2016-03-11)
- R.MALAICHAMY v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-03-11)
- C. ALAGAR v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-03-10)
- S.RAJATHI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-03-10)
- M. SUGANYA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-03-10)
- S. SATHYA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-03-10)
- P.MADHU v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-03-10)