V.S. AGGARWAL

4,573 recorded High Court judgment(s) · 1999–2016

Courts

Disposal nature

Recent judgments

• PAYAL KAMBOJ AND ANR v. PANKAJ KAMBOJ — Punjab & Haryana High Court (2016-11-28)
• GURBIR SINGH v. G.S.GREWAL AND ANR — Punjab & Haryana High Court (2016-09-07)
• AMRIT SINGH v. SUKHWINDER KAUR — Punjab & Haryana High Court (2016-07-28)
• JASMEET MADAN v. KOMAL CHADHA — Punjab & Haryana High Court (2016-05-27)
• SOHBAT RAM v. STATE OF HARYANA — Punjab & Haryana High Court (2016-05-17)
• SHIV KUMAR SHARMA AND ORS. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2016-05-09)
• KHERA CONSTRUCTOR CO. & BRICKS KILLAN & ORS v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2016-05-05)
• HARMANPREET KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-03-22)
• BHUPINDER SINGH AND ANR v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2016-02-29)
• JAGMOHAN SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2016-02-18)