LexV.RAMKUMAR
23,319 recorded High Court judgment(s) · 2006–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 23319 |
Disposal nature
| DISPOSED OF | 15634 |
| ALLOWED | 4169 |
| DISMISSED | 2637 |
| CLOSED | 443 |
| DISMISSED AS WITHDRAWN | 105 |
| REMANDED | 81 |
| PARTLY ALLOWED | 72 |
| DISMISSED AS NOT PRESSED | 57 |
Recent judgments
- M/S.JTL PROJECTS PVT.LTD. v. CHRISTOPHER DHANUSH — Kerala High Court (2012-04-13)
- NABEESA v. UNITED INDIA INSURANCE CO. LTD. — Kerala High Court (2012-03-23)
- ABOOBACKER v. KUNJIKOYA — Kerala High Court (2012-03-19)
- G. SUKUMARAN v. BASHEER — Kerala High Court (2012-03-13)
- KRISHNANKUTTY,REP.BY HIS NEXT FRIEND v. VEENA.M.G. — Kerala High Court (2012-03-06)
- VARKEY GEORGE v. SHAJI PANAVELIL — Kerala High Court (2012-02-28)
- CHINNAN PILLAI SASIDHARAN PILLAI v. VASUDEVAN NAMPOOTHIRI — Kerala High Court (2012-02-24)
- BABY v. STATE OF KERALA — Kerala High Court (2012-02-06)
- U.NAZARULLA KHAN v. ADMINISTRATOR, UNION TERRITORY OF LAKSHD — Kerala High Court (2012-01-30)
- VASU v. PARUKUTTY AMMA AND ANOTHER — Kerala High Court (2012-01-13)