V RAMASUBRAMANIAN,U.DURGA PRASAD RAO

44 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Smt.Bharathi Bai, v. Senior Superintendent of Post Offices, — Telangana High Court (2016-12-06)
• D.Seshu Kumari, v. M.Kousalya Kumar, — Telangana High Court (2016-12-06)
• M/s. Sainath Traders v. State Bank of Hyderabad — Telangana High Court (2016-12-06)
• Sri Vangeti Kishore Kumar v. State Bank of Hyderabad Narsampet Branch, — Telangana High Court (2016-12-06)
• E.Bhuvaneshwari v. Union of India., rep.by the Director General — Telangana High Court (2016-12-06)
• E.Bhuvaneshwari, v. Union of INdia, — Telangana High Court (2016-12-06)
• The State of Andhra Pradesh v. Sri L.S.Naidu, ARPC. 2696/VS, — Telangana High Court (2016-12-06)
• Telangana State Tourism Development Corporation Limited, v. C.Ramachandraiah, — Telangana High Court (2016-12-06)
• Mrs. Suraboina Jyudith v. Union Bank of India, (A Government of India Undertaking) — Telangana High Court (2016-12-06)
• The Dy. Inspector General of Police v. B. Nageswar Rao — Telangana High Court (2016-12-06)