V RAMASUBRAMANIAN,T.AMARNATH GOUD

65 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• M/s. Pragathi Leasing and Developers v. The Asset Reconstruction Company (India) Ltd — Telangana High Court (2019-04-16)
• M/s Cement Corporation of India Ltd., v. Assistant Commissioner — Telangana High Court (2019-04-16)
• NRIMALA DEVI v. C.NAGESHWAR RAO — Telangana High Court (2019-04-16)
• CH. A.N. RAJU, R.R.DIST. v. AP STATE FINANCE CORP. HYD. AND ANOTHER — Telangana High Court (2019-04-16)
• M/s Buddys Kitchen Pvt. Ltd v. Bank of India — Telangana High Court (2019-04-16)
• Indian Overseas Bank, v. Tax Recovery Officer ( Central) Hyderabad — Telangana High Court (2019-04-16)
• J. Nagaraju,Nagaraju Veerabadhram v. The Recovery Officer-2 — Telangana High Court (2019-04-16)
• MRS.NIRMALA DEVI v. C NAGESHWARA RAO — Telangana High Court (2019-04-16)
• NIRMALA DEVI v. C NAGESHWARA RAO — Telangana High Court (2019-04-16)
• M/s. Bharath Steel Traders v. State Bank of India — Telangana High Court (2019-04-16)