V RAMASUBRAMANIAN,SHAMEEM AKTHER
67 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 67 |
Disposal nature
| DISPOSED OF NO COSTS | 20 |
| ALLOWED NO COSTS | 18 |
| DISMISSED | 17 |
| WITHDRAWN | 5 |
| CLOSED NO COSTS | 5 |
| PARTLY ALLOWED NO COSTS | 1 |
| DISMISSED AS NON PROSECUTION | 1 |
Recent judgments
- M.V. RAMANA RAO v. N SUBASH — Telangana High Court (2019-04-10)
- M/s. Mennonite Brethern Property Association Of India Private Limited, v. The Union of India, — Telangana High Court (2019-02-28)
- G.Jai Paul v. Punjab National Bank — Telangana High Court (2019-02-28)
- M/s Bhavani Industries v. The State Bank of India — Telangana High Court (2019-02-28)
- M/S. MENNOITE BRETHREN PROPERTY ASSOCIATION OF INDIA v. The Union of India — Telangana High Court (2019-02-28)
- M/s. SGD Pharma India Limited v. Assistant Commissioner (ST) — Telangana High Court (2019-02-25)
- M/S. SUSHI PET NUTRI SCINECE v. Commercial Tax Officer, — Telangana High Court (2019-02-25)
- M/S. SGD PHARMA INDIA LTD. v. Assistant Commissioner (ST), — Telangana High Court (2019-02-25)
- M/s. SGD Pharma India Limited v. Assistant Commissioner (ST) — Telangana High Court (2019-02-25)
- COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, HYD.-III. v. M/S. INDIA CEMENTS LTD., NALGONDA DIST. — Telangana High Court (2019-02-25)
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