LexV RAMASUBRAMANIAN,R.KANTHA RAO
23 recorded High Court judgment(s) · 2004–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 23 |
Disposal nature
| WITHDRAWN | 7 |
| DISPOSED OF NO COSTS | 5 |
| DISMISSED NO COSTS | 5 |
| DISMISSED | 5 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- Sri. Polaki Suryanarayan, v. The State Bank of India — Telangana High Court (2016-04-29)
- M/S GOWTHAMI INFRATECH PVT LTD v. THE ORISSA SMALL INDUSTRIES CORPORATION LTD, — Telangana High Court (2016-04-29)
- M/s Penguin Textiles Limited v. Debt Recovery Tribunal, — Telangana High Court (2016-04-29)
- M/s Sri Chandana Paraboiled Rice Mill v. Andhra Bank — Telangana High Court (2016-04-29)
- M/s.Poshak Oils AND Fats Limited v. M/s. INDIAN BANK — Telangana High Court (2016-04-29)
- M/s. Indian Overseas Bank, Himayathnagar Branch, v. The Government of Andhra Pradesh, — Telangana High Court (2016-04-28)
- H. Siva Rama Krishna, v. The Canara Bank — Telangana High Court (2016-04-28)
- State Bank India Stressed Assets Management Branch v. M/s. Vibha Agro Tech Limited — Telangana High Court (2016-04-28)
- M/s. Vibha Agrotech Limited v. State Bank of Stressed Assets Management Branch,Secunderabad — Telangana High Court (2016-04-28)
- . M/s Venkata Ramana Fruit Processing v. The Authorised Officer Canara Bank Khammam Branch — Telangana High Court (2016-04-28)