V RAMASUBRAMANIAN,P.KESHAVA RAO

693 recorded High Court judgment(s) · 2018–2019

Courts

Telangana High Court	692
Andhra Pradesh High Court	1

ALLOWED NO COSTS	187
WITHDRAWN	169
DISMISSED	163
DISPOSED OF NO COSTS	99
CLOSED NO COSTS	59
ORDERED	8
DISMISSED NO COSTS	4
DISMISSED AS NON PROSECUTION	2

Ms.Patil Poornima v. Union of India — Telangana High Court (2019-06-18)
M/s, Nandini Industries India Pvt Ltd v. State Bank of India — Telangana High Court (2019-06-18)
Avula Chinna Krishnaiah (died) per LRs appellants 2 to 4 v. Chiluka Balaswamy — Telangana High Court (2019-06-18)
M/s. Veljan Denison Limited v. Joint Commissioner (ST) — Telangana High Court (2019-06-18)
M/s. Glaxo Smithkline Consumer Healthcare Limited, v. Assistant Commissioner (ST), — Telangana High Court (2019-06-17)
SRI SHIVA SHAKTI TRADERS PVT. LTD v. The Chief Manager and Authorized Officer — Telangana High Court (2019-06-17)
State Bank of India v. M/s Sagar Engineering Company A Partnership — Telangana High Court (2019-06-17)
The Government of Telangana v. Prasad Media Corporation Private Limited — Telangana High Court (2019-06-17)
M/s I DESIGN DATA SOLUTIONS PVT.LTD. v. The State of Telangana — Telangana High Court (2019-06-17)
M/s Tirumala Industries v. The Authorised Officer — Telangana High Court (2019-06-17)