LexV RAMASUBRAMANIAN,N. BALAYOGI
171 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 170 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| WITHDRAWN | 41 |
| DISMISSED | 37 |
| DISPOSED OF NO COSTS | 33 |
| CLOSED NO COSTS | 32 |
| ALLOWED NO COSTS | 20 |
| DISMISSED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED WITH COSTS | 1 |
Recent judgments
- CMR Educational Society, Regd.No.1907/2004), v. Jawaharlal Nehru Technological University — Telangana High Court (2018-12-11)
- Joseph Sriharsha AND Mary Indraja Educational Society, v. Jawaharlal Nehru Technological University Hyderabad, Rep. — Telangana High Court (2018-12-11)
- JOINT COLLECTOR, CHITTOOR AND 2 ORS. v. S. KAMALAMMA AND 2 ORS. — Telangana High Court (2018-12-11)
- Thirumala Educational Society, v. Jawaharlal Nehru Technological University Hyderabad, — Telangana High Court (2018-12-11)
- CMR TECHNICAL AND 2 OTHERS, v. JNTU., REP. BY REGIS., HYD., AND 4 OTHERS, — Telangana High Court (2018-12-11)
- Gajwel Minorities Educational Society, v. Jawaharlal Nehru Technological University Hyderabad, — Telangana High Court (2018-12-11)
- Dr. VRK Educational Society, Regd.No.6383/1994), rep.by v. Jawaharlal Nehru Technological University Hyderabad, Rep. — Telangana High Court (2018-12-11)
- RRM EDUL. SOCIETY, SANGA REDDY DIST., AND 2 OTRS. v. JNTU., HYDERABAD, AND 5 OTRS. — Telangana High Court (2018-12-11)
- CHIEF COMMISSIONER OF LA AND 3 OTHERS v. V.RANGAPPA AND ANOTHERS — Telangana High Court (2018-12-11)
- Takshasila Educational Society v. Jawaharlal Nehru Technological University — Telangana High Court (2018-12-11)