LexV RAMASUBRAMANIAN,M.S.K.JAISWAL
23 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 23 |
Disposal nature
| DISMISSED NO COSTS | 12 |
| WITHDRAWN | 4 |
| ALLOWED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISPOSED OF NO COSTS | 1 |
| CLOSED NO COSTS | 1 |
| ALLOWED REMAND NO COSTS | 1 |
Recent judgments
- The Land Acquisition Officer/ v. Shivanoori Venkati — Telangana High Court (2017-06-14)
- In Re.. v. Sri Jeela Thirupathi, — Telangana High Court (2017-06-14)
- M. Siva Sankara Prasad, S/o. Perayya, v. The State of Telangana, — Telangana High Court (2017-06-14)
- The Special Deputy Collector v. Kancherla Rajaiah — Telangana High Court (2017-06-14)
- Special Deputy Collector v. Arelli Lingaiah — Telangana High Court (2017-06-14)
- SDC AND LAO v. P.Manga Rao — Telangana High Court (2017-06-14)
- Jeela Rajitha v. Jeela Thirupathi — Telangana High Court (2017-06-14)
- B.Chengalraya Naidu, v. The State,of Andhra Pradesh, — Telangana High Court (2017-06-14)
- SDC (LA) v. D.Ramaiah — Telangana High Court (2017-06-14)
- N. Ramana (died) v. The Land Acquisition Officer — Telangana High Court (2017-06-14)