LexV RAMASUBRAMANIAN,M.GANGA RAO
273 recorded High Court judgment(s) · 2010–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 271 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISMISSED | 116 |
| ALLOWED NO COSTS | 74 |
| DISMISSED NO COSTS | 27 |
| CLOSED NO COSTS | 17 |
| WITHDRAWN | 16 |
| DISPOSED OF NO COSTS | 14 |
| DISMISSED FOR DEFAULT | 4 |
| PARTLY ALLOWED NO COSTS | 4 |
Recent judgments
- Dr.T.Padma, v. The State of Andhra Pradesh, — Telangana High Court (2018-10-30)
- Tata NymishaGoud v. The State of Telagana — Telangana High Court (2018-08-16)
- Konathi Rohith Khanna v. Kaloji Narayan Rao University of Health Sciences — Telangana High Court (2018-08-13)
- Vuribindi Roop Manikanta Reddy, v. The State of A.P., — Telangana High Court (2018-08-13)
- Dr. Bhukya Divya, v. Prl.Secy., Medical and Health dept., State of T.S., — Telangana High Court (2018-08-13)
- Ms.Karthikeyan Roja Shree, v. Medical Council of India — Telangana High Court (2018-08-13)
- ALLAM SUMATHI, SPSR NELLORE DIST. v. THE REGISTRAR,ADMN.,HYDERABAD, AND 3 OTRS. — Telangana High Court (2018-08-13)
- Rameshwarlal Meena v. Vinod Kumar Yadav, — Telangana High Court (2018-07-13)
- Ch. Gopinath v. The Honble VII Senior Civil Court, — Telangana High Court (2018-07-13)
- Mukesh Kumar Meena v. Vinod Kumar Yadav, — Telangana High Court (2018-07-13)