LexV. RAMASUBRAMANIAN
2,077 recorded High Court judgment(s) · 2006–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2077 |
Disposal nature
| DISPOSED OF | 751 |
| DISMISSED | 507 |
| ALLOWED | 320 |
| CLOSED | 210 |
| WITHDRAWN DISMISSED | 197 |
| ORDERED | 69 |
| PARTLY ALLOWED | 5 |
| DECREED | 5 |
Recent judgments
- DR. N.JAYANTHI M.S., D.O., v. STATE OF TAMIL NADU, — Madras High Court (2016-04-25)
- Mr. N.Venkatesh, v. The Commissioner of Police, — Madras High Court (2016-04-25)
- DR.K.BALASUNDARAM v. G K ALLOY STEELS PVT LTD — Madras High Court (2016-04-25)
- OP/694/2007 of Vs — Madras High Court (2016-04-25)
- C.MADANRAJ, v. THE DISTRICT COLLECTOR, — Madras High Court (2016-04-25)
- MR.C.E.SATHYANARAYAN REDDI v. V.K.SHANMUGAM IAS — Madras High Court (2016-04-25)
- M.S.MOOSA MUBARAK ALI, v. THE SECRETARY, — Madras High Court (2016-04-18)
- RAMAKRISHNA MUDALIAR v. RADHABAI @ KARPAGAVALLI — Madras High Court (2016-04-15)
- KICHENAMOURTY SP v. SHRI. AMARESH PUJARI — Madras High Court (2016-03-04)
- K.CHITHIRA v. I.BRINDA DEVI — Madras High Court (2016-03-04)