V RAMASUBRAMANIAN,D.V.S.S.SOMAYAJULU

21 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• K G KRISHNA, MAHABOOBNAGAR v. MRS. JAYAMMA, R.R. DIST — Telangana High Court (2018-12-31)
• M/s. Jakson Engineers Limited v. Commercial Tax Officer — Telangana High Court (2018-11-06)
• CHEEPINAPI RAJESH BABU, HYDERABAD v. KOTTA KALYANI, HYDERABAD — Telangana High Court (2018-11-06)
• CHAITNAYA BHARATHI E M SCHOOL v. M/S.EDUSMART SERVICES PVT LIMITED — Telangana High Court (2018-11-06)
• Bassireddy Rupa Reddy, v. The State of Telangana, — Telangana High Court (2018-10-01)
• Surya Devara Thanmai. v. State of Telangana, rep bvits Principal Secretary, — Telangana High Court (2018-10-01)
• Guduru Karthik v. The State of Telangana — Telangana High Court (2018-10-01)
• Movva Hari Keerthana v. State of Telangana — Telangana High Court (2018-10-01)
• Meenavalli Supraja , v. The State of Telangana, — Telangana High Court (2018-10-01)
• G. Taruni Sree Vaishnavi v. The State of Telangana — Telangana High Court (2018-10-01)