V .RAMASUBRAMANIAN, . CHANDER BHUSAN BAROWALIA

24 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• Rajender Kumar v. K K Pant and Others — Himachal Pradesh High Court (2019-09-05)
• ANUP KUMAR v. JOGINDERA CENTRAL COOPERATIVE BANK LTD. AND ANOTHER — Himachal Pradesh High Court (2019-09-05)
• Bimla Devi v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-09-05)
• VED PARKASH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-09-05)
• BIMMI DEVI v. STATE OF HP — Himachal Pradesh High Court (2019-09-05)
• RAJEEV KUMAR DHIMAN v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-09-04)
• RAM LEELA COMMITTEE KOTLI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2019-09-04)
• ISHWAR SINGH v. HPSEB LTD AND OTHERS — Himachal Pradesh High Court (2019-09-04)
• GAIN CHAND THAKUR v. STATE OF HP AND ORS. — Himachal Pradesh High Court (2019-09-04)
• POOJA RANI v. STATE OF HP — Himachal Pradesh High Court (2019-09-04)