LexV RAMASUBRAMANIAN
584 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 579 |
| Andhra Pradesh High Court | 5 |
Disposal nature
| DISMISSED | 217 |
| DISMISSED NO COSTS | 144 |
| DISPOSED OF NO COSTS | 85 |
| ALLOWED NO COSTS | 81 |
| DISMISSED AS INFRUCTUOUS | 22 |
| CLOSED NO COSTS | 17 |
| WITHDRAWN | 11 |
| ORDERED | 2 |
Recent judgments
- M SATYANARAYNA v. K K INFRASTRUCTURES AND 2 OTHERS — Telangana High Court (2018-12-31)
- BADUGU VANDANAM v. JASTHI VENKATA SATYAVATHI — Telangana High Court (2018-12-21)
- Vankayala Prakasa Rao, v. Vankayala Venkateswara Rao, — Telangana High Court (2018-12-21)
- Swarna Syam Sundar v. Sri Syamala Ramalingeswara Swamy Vari Devasthanam — Telangana High Court (2018-12-21)
- SURYADEVARA NAGABHUSHANA RAO v. SURYADEVARA RAMACHANDRA RAO — Telangana High Court (2018-12-14)
- MODUGUMUDI NAMCHARAYYA v. TATA VENKATA MOHANA RAO AND 8 OTHERS — Telangana High Court (2018-12-14)
- Vikruthi Srinivas v. Allu Jayalakshmi — Telangana High Court (2018-12-14)
- A.Anjaneyulu v. Lingam Pentamma — Telangana High Court (2018-12-14)
- A ANAJNEYULU v. Lingam Pentamma — Telangana High Court (2018-12-14)
- Vanga Malleswari v. Movva Rangarao — Telangana High Court (2018-11-23)