V RAMASUBRAMANIAN,ANIS
337 recorded High Court judgment(s) · 2003–2017
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 337 |
Disposal nature
| DISMISSED NO COSTS | 91 |
| DISPOSED OF NO COSTS | 69 |
| ALLOWED NO COSTS | 56 |
| CLOSED NO COSTS | 47 |
| WITHDRAWN | 37 |
| DISMISSED | 19 |
| DISMISSED AS INFRUCTUOUS | 9 |
| DISMISSED FOR DEFAULT | 4 |
Recent judgments
- M/s. Sree Lakshmi Ganesh Traders, v. The State of Andhra Pradesh, — Telangana High Court (2017-09-12)
- B.Evangeline v. The Vice Chairmen and Managing Director (VCMD), — Telangana High Court (2017-09-12)
- Priya Rachana Vasireddy v. Union of India — Telangana High Court (2017-09-12)
- Golkonda Education Society v. The State of Telangana — Telangana High Court (2017-09-12)
- M/s. Maharaja Soaps Industry Pvt. Ltd., v. The Deputy Commissioner (ST) — Telangana High Court (2017-09-12)
- Madhavi Mattaparti, v. The High Court of Judicature at Hyderabad, — Telangana High Court (2017-09-12)
- Dasari Srinivas v. Mr. Aseeravadam — Telangana High Court (2017-06-09)
- G.Yadamma v. Sri.Dhana Kishore ,IAS — Telangana High Court (2017-06-09)
- Shaik Shoyab Ali v. Rajeshwar Tiwari — Telangana High Court (2017-06-09)
- Banothu Suresh Kumar, v. Sri J. Poornachandra Rao, — Telangana High Court (2017-06-09)
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