LexV RAMASUBRAMANIAN,ABHINAND KUMAR SHAVILI
232 recorded High Court judgment(s) · 2010–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 231 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED | 60 |
| ALLOWED NO COSTS | 50 |
| DISPOSED OF NO COSTS | 50 |
| CLOSED NO COSTS | 28 |
| WITHDRAWN | 28 |
| DISMISSED NO COSTS | 6 |
| DISMISSED FOR DEFAULT | 4 |
| DISMISSED AS INFRUCTUOUS | 4 |
Recent judgments
- M/s. L.N.S. IMPEX v. Officer of the Principal Commissioner of Customs — Telangana High Court (2019-04-18)
- M/S NAGARJUNA AGRO CHEMICALS PVT. LTD v. M/S SANTA AGRO OILS LIMITED — Telangana High Court (2019-03-20)
- Janagam Advaitha v. The State of Telangana — Telangana High Court (2019-03-20)
- M/S CRESENT EPC PRO. AND TECH. SER. LTD., SECBAD AND 1 OTHER v. THE UNION OF INDIA, NEW DELHI AND 4 OTHERS — Telangana High Court (2019-03-20)
- M/s. Nutramax Organic Farms Private Limited v. The State of Telangana — Telangana High Court (2019-03-12)
- M/s Bekem Infra Projects Private Limited v. The Assistant Commissioner — Telangana High Court (2019-03-12)
- Indian Bank v. Sri K Prasad — Telangana High Court (2019-03-12)
- Ms. Kavitha Upperpally v. Life Insurance Corporation Housing Finance Ltd., — Telangana High Court (2019-03-12)
- ShazaibEngineering works v. M/s Bank of india — Telangana High Court (2019-03-12)
- M/s. Nutramax Organic Farms Private Limited., v. P.Balraj, — Telangana High Court (2019-03-12)