V. RAMASUBRAMANIAN

32 recorded High Court judgment(s) · 2007–2016

Courts

Disposal nature

Recent judgments

• M.MURUGESAN, v. DR.THIRU. M.RAJARAM — Madras High Court (2016-01-22)
• M.S.NIVAS FABS, v. CITY UUION BANK LIMITED, — Madras High Court (2016-01-22)
• J.WINSTON JACOB, v. THE CHAIRMAN, — Madras High Court (2016-01-22)
• THE COMMISSIONER v. C. RAVI — Madras High Court (2016-01-22)
• ARULDOSS @ ABUBAKKAR SIDDIQUE v. THE SUEPREINTENDING ENGINEER — Madras High Court (2016-01-22)
• THE MANONMANIAM SIMDARAMAR v. DR.M. ARUNACHALAM — Madras High Court (2016-01-22)
• A.ASOKAN, v. THE AUTHORIZED OFFICER — Madras High Court (2016-01-22)
• K.K.RAMESH, MANAGING TRUSTEE, v. THE GOVERNMENT OF INDIA, — Madras High Court (2016-01-22)
• K. NAGUTHEVAN v. CENTRAL BANK OF INDIA — Madras High Court (2016-01-22)
• SHANMUGAM v. THE DISTRICT COLLECTOR, — Madras High Court (2016-01-22)