V.R. KINGAONKAR, H.L. GOKHALE

51 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• SUDHA CHOWGULE v. PARMANAND PATEL AND 6 ORS. — Bombay High Court (2006-09-07)
• FLOATGLASS INDIA LTD.and ANR. v. UNION OF INDIA and ORS. — Bombay High Court (2006-08-14)
• M/S.ASIA POLYTEX (INDIA) LTD. v. THE UNION OF INDIA and ORS. — Bombay High Court (2006-08-10)
• the dirctor of income-tax v. sadharmik utkarsh trust — Bombay High Court (2006-08-10)
• INDERJEET SINGH GUJRAL v. UNION OF INDIA AND ORS. — Bombay High Court (2006-08-10)
• THE DIRECTOR OF INCOME-TAX(EXEMPTIONS), MUMBAI v. SADHARMIK UTKARSH TRUST — Bombay High Court (2006-08-10)
• ASIF AYUB CHASHMAWALA v. UNION OF INDIA AND ANR. — Bombay High Court (2006-08-09)
• MOHAN MULHERKAR v. P.S.PATIL AND ANR. — Bombay High Court (2006-08-09)
• SHRI SHAKTI LPG LTD. v. THE UNION OF INDIA AND ORS. — Bombay High Court (2006-08-09)
• M.H. PATEL v. THE A.C.I.T.24 (2) AND ORS. — Bombay High Court (2006-08-08)