V.R. KINGAONKAR, D.K. DESHMUKH

58 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• the great eastern shipping comapny limited v. shri b.a dislva and 4 ors — Bombay High Court (2010-04-21)
• RAMESH SHETTY v. SULEMAN VALIMOHANNED AND ANR. — Bombay High Court (2010-04-21)
• RAJESH VIJENDRA SHARMA v. SURENDRA SHARMA AND 5 ORS. — Bombay High Court (2010-04-21)
• ORIENTAL INSURANCE COMPANY LTD v. AKAR LABELS PVT LTD — Bombay High Court (2010-04-21)
• M/S. MAHINDRA AND MAHINDRA LTD. v. DWARKANATH BABAJI DALVI AND ANR. — Bombay High Court (2010-04-21)
• SMT. SITA V. BHATIA v. THE MAHARASHTRA STATE FINANCIAL CORPN. — Bombay High Court (2010-04-15)
• p. pitchumani v. m/s duke off-shore (p) ltd and anr — Bombay High Court (2010-04-15)
• SHARMA REALTY PVT LTD AND ORS. v. ACKRUTI CITY LTD AND ANR. — Bombay High Court (2010-04-15)
• co-nick alloys (india) limited and ors v. sicom limited — Bombay High Court (2010-04-15)
• THE MUNICIPAL CORPORATION OF GREATER MUMBAI v. MOHANRAO BUWASAHEB SHINDE — Bombay High Court (2010-04-13)