LexV.R. KINGAONKAR
252 recorded High Court judgment(s) · 2006–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 252 |
Disposal nature
| OTHERS DISPOSED OFF | 89 |
| Dismissed | 48 |
| Allowed | 35 |
| Disposed Off | 30 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 14 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 8 |
| REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ. | 8 |
| TRIAL BE EXPEDITED | 7 |
Recent judgments
- THE STATE OF MAHARASHTRA v. GURUPADAYYA MAHARUDRAYYA SWAMI AND OTHRS — Bombay High Court (2010-04-23)
- VITHOBA GANPAT MURKAR v. NARAYAN GUNAJI MURKAR — Bombay High Court (2010-04-23)
- SHRI VINAYAK RAMBHAU PAWAR ( SINCE DISEASED THRO. L. H.) SMT. PARVATI VINAYAK PAWAR v. SHRI SHANKAR RAMBHAU PAWAR and ORS. — Bombay High Court (2010-04-23)
- VIDYA SHAHAJIRAO KAKADE v. MAHARASHTRA STATE ROAD TRANSPORT CORP.LTD. — Bombay High Court (2010-04-23)
- SMT. SAUBAI @ SAVITRIBAI SHANKAR CHOUGULE v. SHANKAR SITARAM CHOUGULE AND ORS. — Bombay High Court (2010-04-23)
- NARAYAN GENU SALEKAR D.H. SURESH NARAYAN SALEKAR AND OTHRS v. THE SPL. LAND ACQUISITION OFFICER — Bombay High Court (2010-04-23)
- VIDYA SHAHAJIRAO KAKADE v. MAHARASHTRA STATE ROAD TRANSPORT CORP.LTD. — Bombay High Court (2010-04-23)
- MR. RAMESH VISHWANATH SAKAT v. 1.SHRI. ISHWAR MARUTI DHAMDHARE AND ANR — Bombay High Court (2010-04-23)
- RAMDAS VITHAL JADHAV . v. PLACID RODRIQUES . — Bombay High Court (2010-04-23)
- VITHOBA GANPAT MURKAR v. NARAYAN GUNAJI MURKAR — Bombay High Court (2010-04-23)