LexV R KINGAONKAR
3,902 recorded High Court judgment(s) · 2006–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 3902 |
Disposal nature
| Dismissed/Rule Discharged | 824 |
| Disposed off/Dismissed for default | 822 |
| Admitted/Allowed/Granted/Rule Absolute | 566 |
| DISMISSED | 423 |
| APPLICATION ALLOWED | 328 |
| DISPOSED OFF | 314 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 139 |
| LEAVE TO APPEAL GRANTED/REFUSED | 111 |
Recent judgments
- VANDANA PRALHAD BAGLANE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-01-28)
- SUNITA SAJEROA UGALE v. THE STATE OF MAH AND ORS — Bombay High Court (2011-01-28)
- RAVINDRA NIMRAJ BAGUL AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2011-01-28)
- INDUMATI ARAVINDA DHUPKAR v. ARVINDA WAMAN DHUPKAR AND ORS — Bombay High Court (2011-01-28)
- THE STATE OF MAHARASHTRA AND ORS v. ASHWINI ARVIND RIKHYE — Bombay High Court (2011-01-28)
- MAROTI RAMYA AND ORS v. COLLECTOR NANDED AND ORS — Bombay High Court (2011-01-28)
- SOMNATH DADARAO DAKE v. THE DIVISIONAL CONTROLLER MSRTC OSMANABAD — Bombay High Court (2011-01-28)
- FAKIRCHAN SAKHARAM RITHE AND ANR v. ASSARAM KONDIBA RITHE — Bombay High Court (2011-01-28)
- SHAMSUDDIN SULEMAN SHAIKH AND ORS v. NIVRUTTI BABAJI MOTE DIED TH LRS ASHO N MOTE AND ORS — Bombay High Court (2011-01-27)
- CHOTULAL GULAB THAKUR v. THE DIVISIONAL CONTROLLER MSRTC DHULE — Bombay High Court (2011-01-27)