LexV.R. KACHARE, REGISTRAR(JUDL-I)
83 recorded High Court judgment(s) · 2000–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 83 |
Disposal nature
| Dismissed | 30 |
| Dismissed for non-complying conditional Order | 21 |
| Disposed Off | 19 |
| Allowed | 11 |
| OTHERS DISPOSED OFF | 1 |
| Allowed To be withdrawn | 1 |
Recent judgments
- NITYANAND CO-OP. HOUSING SOCIETY v. M/S. DATTANI CONSTRUCTION AND ORS — Bombay High Court (2023-02-17)
- PURSHOTTAM PRALHAD KULKARNI AND ORS. v. JAYESH VANRAJ CHAWDA DECD. THROUGH LHRS AND ORS — Bombay High Court (2022-12-23)
- KIRLOSKAR PROPRIETARY LIMITED v. KARAD PROJECTS AND MOTPRS LIMITED AND ORS — Bombay High Court (2022-09-28)
- KIRLOSKAR PROPRIETARY LIMITED v. KARAD PROJECTS AND MOTORS LIMITED AND ORS — Bombay High Court (2022-09-28)
- HEERA JETHA GHARAT DECD. THR LHRS SMT. BARKEE LAXMAN PATIL AND ORS v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-08-25)
- HEERA JETHA GHARAT DECD. THR.LHRS SMT. BARKEE LAXMAN PATIL AND ORS v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-08-25)
- HEERA JETHA (DECD )AND ORS v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2022-08-25)
- HEERA JETHA GHARAT SINCE DEC AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-08-25)
- HEERA JETHA GHARAT DECD. THR LHRS SMT. BARKEE LAXMAN PATIL AND ORS v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-08-25)
- HEERA JETHA GHARAT SINCE DEC AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-08-25)