V. R. KACHARE , REGISTRAR (JUDICAL II)

59 recorded High Court judgment(s) · 2009–2022

Courts

Disposal nature

Recent judgments

• THE STATE OF MAHARASHTRA (THR THE COLLECTOR OF SOLAPUR) ORS v. KAMAL MADHUKAR ALAT and ORS — Bombay High Court (2022-11-25)
• THE STATE OF MAHARASHTRA (THR THE COLLECTOR OF SOLAPUR) ORS v. KAMAL MADHUKAR ALAT and ORS — Bombay High Court (2022-11-25)
• KHOTWADI CHAWL OWNER'S ASSOCIATION and ORS. v. THE MUNICIPAL CORPORATION OF GR. MUMBAI and ORS. — Bombay High Court (2020-03-12)
• MR. YOGESH SUBHASH PANCHAL v. MR. MOHD. HUSSAIN MALIK — Bombay High Court (2020-03-11)
• SHRI.LAXMAN DHONDIBA WALUNJ v. SHRI.RAGHU GOVIND GHADGE — Bombay High Court (2020-03-04)
• THE SHIPPING CORPORATION OF INDIA LTD. v. MR. RAVULA NAGARJU — Bombay High Court (2020-02-27)
• PRAKASH HARIVIJAY CHOGLE v. ANIL HOTCHAND ASRANI AND ORS. — Bombay High Court (2020-02-27)
• THE STATE OF MAHARASHTRA THR. THE SPECIAL LAND ACQUISITION OFFICER AND ANR. v. SHRI. LAXMAN KASHIRAM DHULE (DECEASED) THR LRS.SMT. SALUBAI L. DHULE — Bombay High Court (2020-02-25)
• MR. RAM ANUJ BHUSHAN KORI v. SHRI. MOHANLAL GHOLATI SINCE DECASES THROUGH LEGAL HEIRS. 1- GOVIND LAL CHAUHAN AND ORS. — Bombay High Court (2020-02-25)
• STATE OF MAHARASHTRA(SPL.LAND ACQ.OFFICER) v. SHANKAR NARAYAN NAIK. — Bombay High Court (2020-02-20)